LAWS(DLH)-2013-9-31

KORADA SREENIVASA RAO Vs. CENTRAL PUBLIC INFORMATION OFFICER

Decided On September 04, 2013
Korada Sreenivasa Rao Appellant
V/S
CENTRAL PUBLIC INFORMATION OFFICER Respondents

JUDGEMENT

(1.) THE petitioner vide an application dated 24th October, 2011 sought the following information from the Central Public Information Officer, DSIR, Ministry of Science and Technology:-

(2.) VIDE another application of even date, he sought the following information:-

(3.) UNDER :-