(1.) ON the previous date of 22nd April, 2013, the following order was made in the suit: -
(2.) NEITHER counsels have submitted proposed issues.
(3.) IT has been enquired from the counsel for the defendant whether the aforesaid amounts to a defense in law. He has not been able to argue.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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