(1.) CM NO. 4270/2012 (exemption)
(2.) EXEMPTION is allowed subject to all just exceptions. Application is disposed of.
(3.) THIS application has vehemently been opposed by the learned counsel for the non -applicant; a formal reply has also been filed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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