LAWS(DLH)-2013-7-300

UNION OF INDIA Vs. KULDEEP KUMAR SHARMA

Decided On July 22, 2013
UNION OF INDIA Appellant
V/S
Kuldeep Kumar Sharma Respondents

JUDGEMENT

(1.) The factual backdrop leading to filing of the above captioned petition is that on August 13, 1969 the Electronic Data Processing (hereinafter referred to as the "EDP") cell started functioning in the Border Security Force.

(2.) The respondent was appointed on the post of Key Punch Operator in the EDP cell on October 4, 1971 and was promoted to the posts of Auditor in said cell on June 17, 1980.

(3.) On February 28, 1974 one P.B.Mishra was appointed on the post of Auditor in EDP cell and got promoted to the posts of Assistant Superintendent and Programme Assistant in said cell on August 1, 1979 and July 8, 1993 respectively.