(1.) This application has been filed by the State seeking condonation of 94 days' delay in filing the present petition for leave to appeal.
(2.) Heard. For the reasons stated in the application, present application is allowed. Delay in filing the petition for leave to appeal is condoned.
(3.) Application stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN