BABU LAL GOEL Vs. SHIV KUMAR

Referred Judgements :-

BHARAT PULVERISING MILLS P. LTD. VS. TARACHAND MALIK B. TRUST ETC. [REFERRED TO E)]
AGRICULTURAL ENGINEERING CO. VS. BIRLA COTTON SPINNING WEAVING MILLS [REFERRED TO D)]
M/S BHARAT PULVARISING MILLS PVT. LTD. V. TARA CHAND MALIK CHARITABLE TRUST AND ORS. [REFERRED TO]
M/S ARIAN AFGHAN AIRLINES CO,LTD. V. M/S CYCLE EQUIPMENTS (P) LTD. [REFERRED TO,]
GANESH PRASAD SAH KESARI AND ANR. VS. LAKSHMI NARAYAN GUPTA [REFERRED TO]
V K VERMA VS. RADHEY SHYAM [REFERRED TO]
HEM CHAND THE INTERNATIONAL CENTRE FOR KATHA KALI GURDYAL SINGH CHAGGAR RAM BABU GUPTA VS. DELHI CLOTH AND GENERAL MILLS CO LTD:H K MALIK:KULBUSHAN KUMAR:ANANDI DEVI [REFERRED TO]
SANTOSH MEHTA VS. OM PRAKASH [REFERRED TO B)]
BIMAL CHAND JAIN VS. GOPAL AGARWAL [REFERRED TO]
GANESH PRASAD SAH KESARI VS. LAKSHMI NARAYAN GUPTA [REFERRED TO K)]
RAMESH CHANDRA VS. UNION OF INDIA [REFERRED TO I ) IN THE CASE OF]
ARIAN AFGHAM AIRLINES COMPANY LIMITED VS. CYCLE EQUIPMENT PRIVATE LIMITED [REFERRED TO]
SUALIM VS. SUNILA CHUGH [REFERRED TO C)]
SHERU VS. DEPUTY COMMISSIONER OF POLICE LICENSING DELHI [REFERRED TO (DB) H)]
RAM SWAROOP KATHURIA VS. NAGPAL OPTICAL CO [REFERRED TO. G)]
MUNICIPAL CORPORATION OF DELHI VS. R P KHAITAN [REFERRED TO]
BANARASI DASS VS. BINDRA BAN GUPTA [REFERRED TO I)]
KAMAL KUMAR VS. J P S MALIK PRESIDING OFFICER LABOUR OFFICER [REFERRED TO J)]