(1.) This writ petition challenges the award dated 11th July, 2001 granting reinstatement to the respondent with only 20% back wages.
(2.) The Labour Court in the impugned award had found as under:
(3.) On 5th August, 2003, this Court passed the following order :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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