KWALITY RESTAURANT Vs. JAGDISH

JUDGEMENT

(1.) This is a suit brought by the plaintiff seeking decree of permanent injunction against the defendants restraining them from holding any demonstration, dharna within a radius of 500 metres from the boundary walls and entrances of the Restaurant at Connaught Place, known as "Kwality Restaurant" situated at 7, Regal Building, Connaught Place, New Delhi. Further injunction is sought restraining the defendants from holding demonstration at the residence of the Managing Partner, Mr.Sunil Lamba at N-23, Panchsheel Park, New Delhi.

(2.) Facts giving rise to the filing of the present suit are as under:-

(3.) Defendants No.1 to 5 are the workmen of the plaintiff as also the office bearers of the Union affiliated to Hotel Mazdoor Union and defendants No.6 and 7 are stated to be the President and General Secretary of that Union.