PRIYANKA GOGNA Vs. UNION OF INDIA

Referred Judgements :-

STATE OF ANDHRA PRADESH VS. LAVUNARENDRANATHI [RELIED ON]
CHHAGANLAL KESHAVLAL MEHTA VS. PATEL NARANDAS HARIBHAI [RELIED ON]
A C JOSE VS. SIVAN PILLAI [RELIED ON]
ELSON MACHINES PRIVATE LIMITED VS. COLLECTOR OF CENTRAL EXCISE [RELIED ON]
ASHOK CHAND SINGHVI VS. UNIVERSITY OF JODHPUR [REFERRED TO]
INDIRA BAI VS. NAND KISHORE [RELIED ON]
SHARWAN KUMAR MAMTA RANI SHILPI GULATI PUNEET SARDANA SAURABH MATHUR NEERAJ LALWANI SUNITA B S YOGENDRA SINGH SUDHIR KUMAR ANUJ GUPTA PREETI KAUSHIK VIRENDRA PRATAP SINGH SANDEEP KANSAL RAHUL DUA ASHOO SURENDER GARG VS. DIRECTOR GENERAL OF HEALTH SERVICES:DIRECTOR GENERAL OF HEALTH SERVICES:DIRECTOR GENERAL OF HEALTH SERVICES:DIRECTOR GENERAL OF HEALTH SERVICES:DIRECTOR GENERAL OF HEALTH SERVICES:DIRECTOR GENERAL OF HEALTH [REFERRED TO]
CHANDIGARH ADMINISTRATION VS. JAGJIT SINGH [RELIED ON]
NAND KISHORE VS. STATE OF PUNJAB [RELIED ON]
GURSHARAN SINGH ASHWANI SACHDEVA VS. NEW DELHI MUNICIPAL COMMITTEE:NEW DELHI MUNICIPAL COMMITTEE [RELIED ON]
VINEETNARAIN VS. UNION OF INDIA [RELIED ON]
MEDICAL COUNCIL OF INDIA VS. STATE OF KARNATAKA [RELIED ON]
JAYANTA BISWAS VS. UNIOVERSITY OF CALCUTTA [RELIED ON]
KUSUM LATA VS. STATE OF HARYANA [REFERRED TO]
STATE OF MADHYA PRADESH VS. GOPAL D TIRTHANI [RELIED ON]
KM MAXEY CHARAN VS. ROHILKHAND UNIVERSITY BAREILLY [REFERRED TO]
HARPREET SINGH RANDHAWA VS. STATE OF PUNJAB [REFERRED TO]
DEEPAK MAKKAR VS. KURUKSHETRA UNIVERSITY KURUKSHETRA [REFERRED TO]