LAWS(DLH)-2003-8-75

UNIVERSITY OF DELHI Vs. SHITLA PRASAD

Decided On August 18, 2003
UNIVERSITY OF DELHI Appellant
V/S
SHITLA PRASAD Respondents

JUDGEMENT

(1.) Issue notice. Mr. Ghose accepts notice.

(2.) Rule.

(3.) With the consent of the counsel for the parties the matter is taken up for final hearing.