LAWS(DLH)-2003-9-101

D T C Vs. DHARAM PAL GUPTA

Decided On September 25, 2003
D.T.C. Appellant
V/S
DHARAM PAL GUPTA Respondents

JUDGEMENT

(1.) (ORAL).

(2.) RULE. With the consent of the counsel for the parties the matter is taken up for final hearing.