(1.) "Law school has been described as a place for the accumulation of learning. First year students bring some in; third year students take none away. Hence it accumulates." Said Daniel R.White. If the present state of affairs continue in University of Delhi, this may well be the epitaph of the Faculty of Law.
(2.) The petitioner is a Professor of Law in the Faculty of Law, University of Delhi. At the time of filing of the writ petition petitioner was Head of Law Centre-2 and was functioning as Professor-in-charge.
(3.) Being in the field of legal education, petitioner expressed his concern at the fast declining standards of legal education in the University of Delhi; in particular the falling standards of discipline amongst the standards.