(1.) Rule.
(2.) With the consent of the learned counsel for the parties, the Petitions are taken up for final hearing.
(3.) All these Petitions shall be disposed of by this common Order.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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