OM PARKASH GOEL Vs. JAI PRAKASH GOEL

JUDGEMENT

(1.) This petition is filed with a prayer that Probate Case No. 400A/2001 pending in District Court be transferred to the High Court and be heard along with Probate Case No. 10/1987.

(2.) The brief facts of the case as given in the petition under Section 24 CPC are as under:

(3.) Parties have opposed each other before the Distirct Judge as also in the High Court.