(1.) Rule.
(2.) Mr. Anurag Mathur, learned counsel appearing on behalf of Delhi University has produced the original file, and the matter has been heard in great detail.
(3.) By consent of parties the Petition is being finally disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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