LAWS(DLH)-2003-4-13

EB POCKET WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY

Decided On April 03, 2003
EB POCKET WELFARE ASSOCIATION Appellant
V/S
DELHI DEVELOPMENT AUTHORITY Respondents

JUDGEMENT

(1.) The petitioners are the Welfare Association and residents of EA, EB and EC Pockets of the SFS Flats, Rajouri Garden Extn. constructed and developed by respondent No.1.

(2.) The SFS scheme was published in April 1981 by respondent No.1. It would be relevant to reproduce clause 2 and clause 17(i) which are as under:

(3.) Along with the aforesaid brochure of the scheme, a plan of the area was also annexed showing a neighbourhood park. A detailed lay-out plan of Rajouri Garden was also annexed to the brochure.