KANWAR SHAMSHER SINGH Vs. SATBIR SINGH

JUDGEMENT

(1.) Deceased Rajender Kaur, wife of appellant No. 1 and mother of appellant Nos. 2 and 3 was a housewife. She was also doing social service being the honorary manager of Shri Pratap Singh Memorial High School. As on 18.6.1984 she was aged 30 years.

(2.) On 18.6.1984 she had undertaken a journey in bus No. DEP 6016 from Kotla Mubarakpur to Sadiq Nagar.

(3.) While deboarding the bus, she fell down and as a result of the injuries died.