GOVIND RAM HADA Vs. BALLARPUR INDUSTRIES LIMITED

JUDGEMENT

(1.) JUDGMENT , J.-

(2.) SHRI Govind Ram Hada stated to be the nominee director representing the Hada Group on the Board of Directors of M/s. Andhra Pradesh Rayons Limited, defendant No. 4 herein. A collaboration agreement was entered into on 18/31st October, 1977 between the plaintiff and defendant No. 1 i.e., M/s. Ballarpur Industries Limited. It was agreed that Hada Group would always have its representative on the Board of M/s. A.P. Rayons Limited.