DHARAMATMA PRASAD MISHRA Vs. SUB DIVISIONAL OFFICER ELECTRICITY

JUDGEMENT

(1.) ORDER

(2.) THE Complainant in case No. 4 of 1990 on the file of the District Consumers Forum, Basti is the Revision Petitioner before us. THE grievance put forward by him before the District Forum was that the Electricity connection to his residence was illegally disconnected by the respond.