(1.) The verification on the affidavit in support of summons for judgment reads as undpr :-
(2.) Similarly the verification on the affidavit in reply to the application for leave to defend reads as under :-
(3.) Order 19 Rule 3(1) of the Code of Civil Procedure provides,
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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