LAWS(DLH)-1982-5-17

GUL MOHD Vs. SAMAR JAHAN

Decided On May 27, 1982
GUL MOHAMMAD Appellant
V/S
SAMAR JAHAN Respondents

JUDGEMENT

(1.) FACTS

(2.) A decree for dissolution of marriage passed by Sub Judge. The appeal was dismisled by the Additional Dist. Judge on the ground that it was not competent as the subordinate judge exercises powers of kazi under the Muslim Marriage Act.