(1.) -
(2.) OTH these appeals are disposed of by a common judgment, as the point the determination in bOTH of them is identical although the respondents in the two appeals are different.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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