LAWS(DLH)-2022-12-28

BRIJESH GUPTA Vs. SAROJ GUPTA

Decided On December 13, 2022
BRIJESH GUPTA Appellant
V/S
SAROJ GUPTA Respondents

JUDGEMENT

(1.) This petition seeks review of judgment dtd. 9/11/2022, passed by me in CM(M) 1189/2022.

(2.) Mr. Brijesh Gupta, who is a practicing Counsel and who appears as the petitioner in the present review petition, has restricted his prayer for review of the impugned judgment to two aspects.

(3.) The first aspect deals with paras 24 and 25 of the judgment under review which read thus: