(1.) Exemption allowed, subject to all just exceptions.
(2.) Applications stand disposed of. CM APPL. 44023/2022, (Delay of 99 days in re-filing the appeal)
(3.) Present application has been filed by the appellant seeking condonation of delay of 99 days in re-filing the present appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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