MAKEMYTRIP INDIA PRIVATE LIMITED Vs. BOOKING.COM

JUDGEMENT

(1.) This hearing has been done through hybrid mode.

(2.) This is an application seeking exemption from filing original documents. Recording the Plaintiff's undertaking that the inspection of original documents shall be given, if demanded, and that the original documents shall be filed prior to the stage of admission/denial, the exemption is allowed.

(3.) I.A. 6446/2022 is disposed of.