DIRECTORATE OF ENFORCEMENT Vs. SATYENDAR KUMAR JAIN

Referred Judgements :-

VIJAY SAJNANI AND ANOTHER VS. UNION OF INDIA AND ANOTHER [REFERRED TO]
ROHIT SAKHUJA VS. DEPUTY DIRECTOR,DIRECTORATE OF REVENUE INTELLIGENCE [REFERRED TO]
RAMESH CHANDRA MEHTA DATTATRAYA WAMAN CHITNIS FATAKIA PUNAMCHAND RAMLALJI PUNAMCHAND RAMLALJI VS. STATE OF WEST BENGAL :H R SIYAM ASSISTANT COLLECTOR OF CUSTOMS BOMBAY:K K GANGULI ASSTT COLLECTOR OF CUSTOMS BOMBAY :DADY ADAVJI AMPTJER :V R R GAMES ASSISTANT COLLATOR OF CUSTOMS BOMBAY [REFERRED TO]
POOLPANDI VS. SUPERINTENDENT CENTRAL EXCISE [REFERRED TO]
SENIOR INTELLIGENCE OFFICER VS. JUGAL KISHORE SAMRA [REFERRED TO]
MAHENDER KUMAR KUNDIA VS. UNION OF INDIA (UOI) [REFERRED TO]
BHAG SINGH VS. UNION OF INDIA AND ANR. [REFERRED TO]