NAYAB Vs. STATE

Referred Judgements :-

OM PRAKASH VS. STATE OF HARYANA [REFERRED TO]
SUNIL KUMAR SAMBHUDAYAL GUPTA VS. STATE OF MAHARASHTRA [REFERRED TO]
SYED IBRAHIM VS. STATE OF ANDHRA PRADESH [REFERRED TO]
PURAN SINGH VS. STATE OF BIHAR [REFERRED TO]
STATE OF RAJASTHAN VS. KALKI [REFERRED TO]
SAROJ KUMARI VS. STATE OF UTTAR PRADESH [REFERRED TO]
INDERSINGH VS. STATE DELHI ADMINISTRATION [REFERRED TO]