(1.) The application is allowed, subject to just exceptions.
(2.) The application is accordingly disposed of.
(3.) By way of the present application, petitioner is seeking condonation of delay of 88 days in filing the review petition in W.P.(C) No.2333/2020.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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