(1.) By way of present petition under Sec. 438 Cr.P.C., petitioner Aishwarya Attrey seeks anticipatory bail in RC-DAI-2022-A-0012 under Sec. 7/7A/12 of PC Act read with Sec. 120B I.P.C. registered at Police Station: CBI, ACB, New Delhi.
(2.) The facts of the case along with core contentions raised by the petitioner were noticed in detail at the time of granting interim protection to the petitioner vide order dtd. 12/4/2022 and may be reproduced for reference:-
(3.) Interim protection was further granted to the petitioner after considering the detailed contentions made on behalf of the petitioner, as observed in para 7 of the order dtd. 12/4/2022:-