REGENT COMPUTRONICS PVT. LTD.

PRAKASH SINGH Appellant

V/S

UNION OF INDIA Respondents

Referred Judgements :-

DWARKA NATH VS. INCOME TAX OFFICER SPECIAL CIRCLE D WARD KANPUR [REFERRED TO]
G BASSI REDDY VS. INTERNATIONAL CROP RESEARCH INSTUTUTE [REFERRED TO]
FEDERAL BANK LIMITED VS. SAGAR THOMAS [REFERRED TO]
BINNY LTD VS. V SADASIVAN [REFERRED TO]
K.K. SAKSENA VS. INTERNATIONAL COMMISSION ON IRRIGATION AND DRAINAGE [REFERRED TO]
RAMAKRISHNA MISSION & ANR VS. KAGO KUNYA & ORS [REFERRED TO]

JUDGEMENT

(1.) Allowed, subject to all just exceptions.

(2.) The application shall stand allowed. W.P.(C) 9134/2022 & CM APPL. 27482/2022(Interim Relief), CM APPL. 27484/2022(Virtual Hearing)

(3.) This writ petition has been preferred laying allegations against the second respondent of racial discrimination and harassment against the petioner.

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PRAKASH SINGH Vs. UNION OF INDIA

Referred Judgements :-

JUDGEMENT

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