(1.) Allowed, subject to just exceptions.
(2.) This appeal has been preferred against the judgment of the learned single judge dtd. 23/12/2021, passed in W.P.(C.) 15010/2021.
(3.) The reliefs sought for by the appellants in the writ petition have been culled out in the impugned order.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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