(1.) Exemption allowed, subject to all just exceptions.
(2.) The application stands disposed of.
(3.) This is a petition seeking quashing of FIR No. 113/2022, under Sec. 354 IPC, registered at Police Station-Defence Colony, District: South Delhi and proceedings emanating therefrom.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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