(1.) This is an application filed on behalf of the petitioner for condonation of 68 days delay in filing the instant revision petition.
(2.) For the reasons stated in the application, the delay is condoned.
(3.) The application stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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