LAWS(DLH)-2022-7-69

MEHJABEEN Vs. BSES RAJDHANI POWER LIMITED

Decided On July 08, 2022
Mehjabeen Appellant
V/S
BSES RAJDHANI POWER LIMITED Respondents

JUDGEMENT

(1.) Allowed, subject to all just exceptions.

(2.) Application stands disposed of.

(3.) Issue notice.