VIJAY RAJPAL Vs. INFORMATION COMMISSIONER

JUDGEMENT

(1.) This hearing has been done through hybrid mode.

(2.) The present writ petition has been filed on behalf of the Petitioner - Vijay Rajpal seeking the following prayers:

(3.) The Petitioner is a qualified teacher in Mathematics who was appointed by the Respondent No.3 - Kendriya Vidyalaya Sangathan (hereinafter, "KVS") in Kendriya Vidyalya, Bagafa as a PG teacher -Mathematics on 24/7/2001. As per his appointment letter he had to complete a two year probation period, which could be extended. Upon successful completion of probation period, he was to be confirmed as per the KVS, Rules.