VEDANSH PANDEY Vs. UNION OF INDIA

JUDGEMENT

(1.) Vide the instant LPA, the Appellants seek to challenge the Order dtd. 5/8/2022, passed by the learned Single Judge in C.M. APPL. 47384/2021 in W.P.(C) 13094/2019.

(2.) The Appellants herein are the students of LL.B programme at Law Centre-1, Faculty of Law, University of Delhi. The Appellants herein filed a Writ Petition, being W.P.(C) 13094/2019, before this Court praying for the following reliefs:-

(3.) During the pendency of the Writ Petition, the Appellants herein filed C.M. APPL. 47384/2021 with the following prayers: