REDDYS LABORATORIES LIMITED Vs. CONTROLLER OF PATENTS

JUDGEMENT

(1.) This hearing has been done through hybrid mode.

(2.) This is an application by the Petitioners seeking to place on record affidavits of the expert, Dr. Jeffrey A. Stafford. The said affidavits, annexed to the present application, are taken on record, subject to any objections of the Petitioners, who may wish to controvert the same by way of their own affidavits, if required.

(3.) Accordingly, I.A. 5674/2022 is disposed of.