KONNECT HOSPITALITY Vs. COMMISSIONER OF POLICE

JUDGEMENT

(1.) The present writ petition has been filed by the Petitioner firm who is presently running a cafe and bar in the name and style of "M/s Uncultured" located at HS-12, 2nd and 3rd Floor, Kailash Colony Market, New Delhi- 110048 (hereinafter referred to as the said restaurant). The petitioner is challenging the show-cause notice cum order issued by the Respondent No.2 vide SCN No.23307 dtd. 7/6/2022.

(2.) Briefly stating the facts giving rise to filing of the present writ petition are that:

(3.) The petitioner has been running the said restaurant since 2017.