SAGAR SRIVASTAVA Vs. UNION OF INDIA

JUDGEMENT

(1.) The present petition is being filed by the Petitioner, inter-alia, seeking the quashing of the final answer key for Set R-5 of NEET(UG) Exam 2022, which was uploaded on the website of National Testing Agency (hereinafter referred to as "NTA") through a press release dtd. 7/9/2022.

(2.) The Respondents had launched online portal for registration for NEET(UG) Exam 2022 and the Petitioner had registered his name for the same exam. The Respondents uploaded the Admit Card for the NEET(UG) Exam 2022 and the exam was conducted on 17/7/2022.

(3.) The provisional answer key along with OMR Sheet and Response Sheet was uploaded on the official website of NTA on 31/8/2022 with an option to challenge the answer of questions as uploaded on the website. The Petitioner challenged the provisional answer key vide his payment ID CPABZYUGY3 dtd. 1/9/2022.