REGENT COMPUTRONICS PVT. LTD.

BUDH RAM Appellant

V/S

Uoi And Ors Respondents

Referred Judgements :-

UNION OF INDIA VS. M ASLAM [REFERRED TO]
PARIMAL CHANDRA RAHA VS. LIFE INSURANCE CORPORATION OF INDIA [REFERRED TO]
UNION OF INDIA VS. CHOTELAL [REFERRED TO]
R R PILLAI VS. COMMANDING OFFICER HQ S A C [REFERRED TO]

(1.) This is a very old matter. Despite service. There is no appearance on behalf of the Petitioner.

(2.) Mr. Anil Soni, learned CGSC, along with Mr. Sunil Mund, learned Counsel, appear in the matter on behalf of Respondents.

(3.) The present writ petition arises out of the Judgment dtd. 5/4/2003 passed by the Central Administrative Tribunal in O.A. No.335/2002.