(1.) Issue notice.
(2.) This appeal is directed against the order dtd. 29/1/2022, passed by the learned District Judge (Commercial Court-03), Patiala House Courts, New Delhi.
(3.) Concerning the aforesaid aspect of the matter, we have heard the counsel for the parties at some length.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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