AMITABHA SEN Vs. SPORTSWORLD INTERNATIONAL LIMITED

Referred Judgements :-

SALOMON VS. SALOMON & CO. LTD. [REFERRED TO]
GHAZIABAD DEVELOPMENT AUTHORITY VS. BALBIR SINGH [REFERRED TO]
LOHMANN RAUSHER GMBH VS. MEDISPHERE MARKETING PVT. LTD. [REFERRED TO]
SALDIARAM NARAYAN KHERDEKAR VS. CITY OF NAGPUR CORPORATION [REFERRED TO]
PUNJAB AND HARYANA HIGH COURT BAR ASSOCIATION & ANR. V. CHANDIGARH ADMINISTRATION & ORS. [REFERRED TO]
ORGANO CHEMICAL INDUSTRIES & ANR. VS. UNION OF INDIA [REFERRED TO]
KIRAN BEDT KIRAN BEDI JINDER SINGH JINDER SINGH VS. COMMITTEE OF INQUIRY:COMMITTEE OF INQUIRY:COMMITTEE OF INQUIRY:COMMITTEE OF INQUIRY [REFERRED TO]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
STATE OF BIHAR VS. LAL KRISHNA ADVANI [REFERRED TO]
PEACOCK PLYWOOD PVT LTD VS. ORIENTAL INSURANCE CO LTD [REFERRED TO]
TIMES GLOBAL BROADCASTING CO LTD VS. PARSHURAM BABARAM SAWANT [REFERRED TO]
RECKITT BENCKISER INDIA LTD VS. HINDUSTAN LEVER LIMITED [REFERRED TO]
RAMBABU SHARMA VS. STATE OF M P [REFERRED TO]
BALA RAM VS. SUKH SAMPATLAL [REFERRED TO]