MOHD AKHTAR Vs. STATE OF NCT OF DELHI

JUDGEMENT

(1.) An application has been preferred on behalf of the petitioner under Sec. 439 Cr.PC for grant of regular bail in FIR No.63/2015 under Ss. 18/21/25/29 of the NDPS Act, 1985.

(2.) In brief, as per the case of the prosecution, during monitoring of interception of mobile numbers, suspectedly used by drug peddlers, it was revealed that members of drug syndicate are in touch with each other and indulge in drug trafficking in Delhi, Punjab, J and K and Rajasthan. Further, on receiving secret information on 18/11/2015, a trap was laid at Burari crossing where Durgesh @ Mangal handed over a packet containing 1 kg white coloured heroin to Harjinder Singh. Both of them were apprehended and 1 kg heroin was recovered from the scooty of Durgesh @ Mangal at the spot. The Verna car used by Harjinder and the scooty used by Durgesh @ Mangal were seized at the spot. Also, many mobile numbers and sim cards including 8558054298, which was under interception were seized. Further, accused Durgesh @ Mandal disclosed that he along with Mohd. Akhtar @ Raja (petitioner herein), a resident of Jafrabad, Delhi used to supply narcotic drugs to various drug suppliers in Delhi and Punjab. He also disclosed that Mohd. Akhtar @ Raja used to get supply from one Sehzad as well as from a Nigerian national in Vikaspuri. He also disclosed that Mohd. Akhtar @ Raja had kept huge quantity of heroin, opium and alprazolam at his rented house in Laxmi Nagar, Delhi. Accordingly, on the house search of Durgesh @ Mangal at 1/184, Laxmi Nagar, 2 kgs of opium and 1kg alprazolam were recovered at the instance of Durgesh @ Mangal. During investigation, Ubah Casmir Amobi, a Nigerian national was arrested on 19/11/2015 from Vikas Puri at the instance of Durgesh @ Mangal and 300 gms of heroin was recovered. Further, on disclosure of Durgesh @ Mangal, Ashwani @ Abu Bakr was arrested on 20/11/2015 near Seelampur, Delhi wherein he came to receive a consignment of heroin from Mohd. Akhtar @ Raja. One swift car along with 3 mobile handsets and many sim cards were recovered from Ashwani @ Abu Bakr. Also 500 gms of heroin was recovered from the house of Ashwani @ Abu Bakr at Punjab.

(3.) Thus, as per investigation complete chain of 9 drug suppliers was established with the arrest of aforesaid persons. Charge-sheet was accordingly filed and charge is stated to have been framed against the accused.