FRANCIS DANIEL LEE Vs. STATE

JUDGEMENT

(1.) These applications have been filed under Sec. 438 Cr.P.C. seeking grant of anticipatory bail in FIR No. 63/2020 dtd. 1/7/2020 registered at Police Station EOW under Ss. 409/420/468/471/120-B of the Indian Penal Code, 1860 (hereinafter, "IPC") and FIR No. 82/2020 dtd. 6/8/2020 registered at Police Station EOW under Ss. 406/409/420/467/468/471/120-B IPC.

(2.) The facts, in brief, leading to BAIL APPLN. 2453/2021 are as follows:

(3.) The facts, in brief, leading to BAIL APPLN. 2454/2021 are as follows: