(1.) Allowed, subject to just exceptions.
(2.) This writ petition is directed against an interlocutory order dtd. 28/2/2022, passed by the Central Administrative Tribunal [in short ?he Tribunal? in OA No.2793/2021.
(3.) Issue notice.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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