(1.) Allowed, subject to just exceptions.
(2.) For the reasons stated in the applications, the same are allowed.
(3.) By the present order, I shall dispose of the applications filed on behalf of the plaintiff Company namely, I.A. No.7634/2021 and I.A. No.12977/2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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