LAWS(DLH)-2022-6-40

RAVINDER KUL Vs. NEW DELHI MUNICIPAL COUNCIL

Decided On June 17, 2022
Ravinder Kul Appellant
V/S
NEW DELHI MUNICIPAL COUNCIL Respondents

JUDGEMENT

(1.) Allowed, subject to all just exceptions.

(2.) Applications stand disposed of. W.P.(C) 9523/2022, W.P.(C) 9524/2022, W.P.(C) 9525/2022, W.P.(C) 9526/2022, W.P.(C) 9527/2022 and W.P.(C) 9547/2022

(3.) Present petitions raise common questions of law and are being decided by a common order.