PRITAM SINGH Vs. ASHOK KUMAR MAKKAR

JUDGEMENT

(1.) The petitioner desires to summon Ms. Kamlesh Makhija and the Ahlmad/Record Keeper of the Court of Mr. Sunil Kumar, learned Metropolitan Magistrate, Tis Hazari Courts, Delhi, as two additional defence witnesses.

(2.) Learned Counsel for the respondent, in order to expedite proceedings, has very fairly suggested that, on the next date of hearing, i.e. 11/5/2022, he shall make Ms. Kamlesh Makhija available, so that petitioner could examine her.

(3.) The petitioner, as the defendant before the learned Trial Court would examine her as an additional defence witness.