ASHUTOSH GAUTAM Vs. ICAR

Referred Judgements :-

ADMINISTRATOR OF UNION TERRITORY OF DAMAN AND DIU AND OTHERS VS. R.D. VALAND [REFERRED TO]
STATE OF KARNATAKA AND ORS. VS. S.M.KOTRAYYA AND ORS. [REFERRED TO]
P.K.RAMACHANDRAN VERSUS STATE OF KERALA AND ANOTHER [REFERRED TO]
KARNATAKA POWER CORPORATION LIMITED THROUGH ITS CMD AND ANOTHER VS. K.THANGAPPAN AND ANOTHER [REFERRED TO]
U.P.JAL NIGAM VS. JASWANT SINGH AND ORS. [REFERRED TO]
UNION OF INDIA AND ORS. VERSUS A.DUAIRAJ [REFERRED TO]
S S RATHORE VS. STATE OF MADHYA PRADESH [REFERRED TO]
C JACOB VS. DIRECTOR OF GEOLOGY ALIAS MINING [REFERRED TO]
UNION OF INDIA VS. M K SARKAR [REFERRED TO]