SHYAM COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION

JUDGEMENT

(1.) The substantive prayers made in the writ petition are as follows:

(2.) Mr Sanjay Sharawat, who appears on behalf of the petitioner, says that the petitioner metamorphosed into a private university on 5/10/2018, and, thus, stands recognised by the State of Rajasthan.

(3.) Given this position, Mr Sharawat says that the petitioner is not required to obtain a No Objection Certificate (NOC) under Regulation 5 (3) of the National Council for Teacher Education [Recognition Norms and Procedure] Regulations, 2014 [in short "2014 Regulations"].